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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(2)(iv) in The Punjab Pre-Natal Diagnostic Techniques (Control and Regulation) Act, 1994

(iv)any Officer not below the rank of a Tehsildar having the powers of an Executive Magistrate nominated by the Collector of the district;