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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(1) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(1)After scrutiny of the nominations, a final list shall be prepared (Territorial Constituency-wise) in alphabetical order in Form-11 of persons whose nominations have not been rejected and who have not withdrawn their candidature and displayed it on the Notice Board of the office of the Returning Officer.