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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(4) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(4)Each member of the Executive Council shall have one vote and if there be equality of votes on any question to be determined by the Executive Council, the Chairman of the Executive Council or, as the case may be, the member presiding over that meeting shall, in addition, have a casting vote.