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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Kerala - Subsection

Section 29(3) in Kerala Electricity Supply Code, 2005

(3)In addition to the methods under sub-clause (2) above, the Licensee may resort to any of the following means:
(a)through special messenger and obtaining signed acknowledgement or
(b)by telegraphic message or
(c)by fax or
(d)by e-mail