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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(2) in The Rajasthan State and Subordinate Service (Direct Recruitment by Combined Competitive Examination) Rules, 1962

(2)In addition to the notice, the Commission may issue, in such other manner as the Commission may deem fit, such instructions including the syllabus for the guidance of the candidates.