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State of Rajasthan - Section

Section 9 in The Rajasthan State and Subordinate Service (Direct Recruitment by Combined Competitive Examination) Rules, 1962

9. Contents of Notice and instructions connected therewith.

(1)Subject to the provisions of these Rules [such notice] [Substituted by F. 5(25)DOP/A-II/80, 19-8-82.] shall among other things state-
(i)number of posts to be filled in the various service on the result of each examination, indicating separately the number of posts reserved for candidates of the Schedule Castes and the Schedule Tribes;
(ii)date of submission of application for admission;
(iii)Qualifications required for admission at the examination and the steps to be taken by the candidates to establish their eligibility, and
(iv)Date and place of examination.
(2)In addition to the notice, the Commission may issue, in such other manner as the Commission may deem fit, such instructions including the syllabus for the guidance of the candidates.