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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Jharkhand - Subsection

Section 61(1) in Jharkhand Co-operative Societies Act, 2008

(1)The registered society, shall be affiliated to Unions and Federations including Jharkhand Cooperative Federation in such manner and on such conditions as has been prescribed under the Rules for the purpose.