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State of Punjab - Section

Section 39 in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

39. Daily Routine.

(1)Every institution shall have a daily routine for the juveniles or children development in consultation with the Child welfare Committees, which shall be prominently displayed at various places within the institution and on the conspicuous parts of the building or institution.
(2)The daily routine shall provide, inter alia, for a regulated and disciplined life, personal hygiene and cleanliness, physical exercise, yoga, educational classes, vocational training, organized recreation and games, moral education, group activities, prayer and community singing and special programmes for sundays and holidays.