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[Cites 0, Cited by 0] [Section 264(2)] [Section 264] [Entire Act]

Chota Nagpur Division - Subsection

Section 264(2)(ia) in Chota Nagpur Tenancy Act, 1908

(ia)to prescribe the particulars to be specified in pursuance of clause (a) of sub-section (1) of Section 28, in applications for enhancement of the rent of occupancy holdings;