[Cites 0, Cited by 0]
[Section 18]
[Entire Act]
State of Odisha - Subsection
Section 18(13) in Orissa News Media Accreditation Rules, 2006
| Print/Electronic Media where salaried posts wereheld | Post held | Period of Service | Salary drawn | |
| From | To | |||
| (1) | (2) | (3) | (4) | (5) |