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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(1)No person shall fill any compressed gas in any vessel or transport any vessel filled with any compressed gas unless such vessel has been manufactured in accordance with a type or standard or code as specified under rule 13 and fitted with fittings approved by the Chief Controller.