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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Kerala - Subsection

Section 19(3) in Kerala Electricity Supply Code, 2005

(3)The bill shall be issued within 7 days from meter reading date and the bill date shall not be more than 4 days from meter reading date. In the case of spot billing, the meter reading date and bill date shall be the same.