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[Cites 0, Cited by 0] [Section 25(4)] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(4)(b) in Manonmaniam Sundaranar University Act, 1990

(b)The person so invited shall be entitled to such daily and travelling allowances as are admissible to a member of the Syndicate.