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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1) in The U.P. Lower Subordinate Forest Service Rules, 1980

(1)90 per cent of the vacancies by direct recruitments :Provided that out of such 90 per cent vacancies, recruitment shall be so arranged that, as far as possible-
(a)25 per cent vacancies are filled by candidates from open market.
(b)65 per cent vacancies are filled from amongst seasonal workers.