Section 1(3) in The U.P. Lokayukta And Up-Lokayuktas Act, 1975
(3)[It shall come into force on such date as the State Government may, by notification] [This Act came into force on 12.7.1977 vide Notification No. 3794/XXXIX-(2) - 39(16)-75, dated 12.7.1977.] in the Gazette appoint.
