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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Punjab - Subsection

Section 47(2)(a) in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

(a)against any orders passed by the Administrative Officer in exercise of the powers conferred or to be conferred on him by, or under these regulations to the Executive Director; and