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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(f) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

(f)[ "Managing Director" means the Managing Director of the Madhya Pradesh State Agricultural Marketing Board appointed under this Act and he shall also be the Commissioner, Mandi, Madhya Pradesh;] [Substituted by M.P. Act No. 27 of 1997 (w.e.f. 15-6-1997).]