Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Kerala - Subsection Section 22(4) in Kerala Electricity Supply Code, 2005 (4)The consumer shall pay the bill in full through any of the means specified by the Licensee and the Licensee shall issue a receipt to the consumer for payment as proof of payment.
