(24)Miscellaneous criminal cases under Sections 476, 476A, 478, [479A] [Inserted vide Notification No. 13523-III-1-5-57, dated 22-11-1966. Published in M.P. Rajpatra, Part IV (Ga) dated 2-12-1966 at page 999.] and 480 of the [Code of Criminal Procedure, 1898] [See now the Code of Criminal Procedure, 1973 (2 of 1974).].
