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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Andhra Pradesh - Subsection

Section 32(1)(a) in Sri Venkateswara Veterinary University, Act, 2005

(a)undertaking extension programmes in a phased manner covering the entire state of Andhra Pradesh in such manner may be determined by the Government in consultation with the Board;