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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(a) in Andhra Pradesh Direct Recruitment For Posts of Teachers in Municipalities (Scheme of Selection) Rules

(a)The candidates intending to appear for the written test shall submit an application in the prescribed form to the Member-Convenor of the District Selection Committee, duly furnishing therein required particulars including the name of Employment Exchange where his/her name is registered, the registration number and date and also his preference to employment in respective Municipal Council.