Section 17(2) in The West Bengal State Health Service Act, 1990
(2)The scales of pay of persons [appointed to the administrative posts in the West Bengal Public Health-cum-Administrative Service] [Words substituted for the words 'appointed to the post included in the cadre for Public Health-cum-Administration as a separate unit of the West Bengal Health Service' by W.B. Act 26 of 2003.] shall be such as may be prescribed.
