Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Karnataka - Subsection

Section 16(1) in Karnataka Nursing and Paramedical Sciences Education (Regulation) Authority Act, 2012

(1)To Provide High Standard Of Nursing And Paramedical Education And Nursing Practice In Accordance With The Objectives As Laid Down By The Indian Nursing Council, New Delhi.