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State of Karnataka - Section

Section 16 in Karnataka Nursing and Paramedical Sciences Education (Regulation) Authority Act, 2012

16. Objective And Aims Of The Authority.

(1)To Provide High Standard Of Nursing And Paramedical Education And Nursing Practice In Accordance With The Objectives As Laid Down By The Indian Nursing Council, New Delhi.
(2)To provide scope for innovation and elevation of nursing and paramedical education by research and experimentation.
(3)To prepare qualified paramedical staff and nursing staff with skill and ability.