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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(ii) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(ii)The level of maintenance shall be appropriate to meet the manufacturers maintenance recommendations and the performance standards of the Licensee, iii. All the bottom line, all the HV lines in the control area of the Licensee shall be inspected twice annually.