Section 40(5)(c) in The National Cadet Corps Rules, 1948

[Cites 0, Cited by 0] [Section 40(5)] [Section 40] [Entire Act]

(c)In the case of a Cadet :-

(i)severe reprimand or reprimand;

(ii)extra parades not exceeding three;

(iii)extra guards and picquets not exceeding two for offences on those duties;

(iv)confinement to the lines for a period not exceeding three days during the annual training camp.

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