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Union of India - Section

Section 27 in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

27. Ceremonial Guards

.-The Ceremonial Guards shall be mounted for one of the following purposes: -
(a)To exercise troops in ceremonial drill and to instil in them in highest standards of smartness, cleanliness, discipline and arms drill so that they have the highest sense of pride in Force.
(b)To pay compliments, to high ranking officers, or other distinguished persons, between reveille and retreat.