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[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Uttar Pradesh - Subsection

Section 94(a) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(a)to give immediate information coming to his knowledge of any contravention of para 90 ana of preparation to commit such contravention to the competent authority, and