Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(1) in Micro, Small And Medium Enterprises Development (Furnishing Of Information) Rules, 2009 (1)bill or Invoice or Cash Receipt (Self-certified) are enclosed as a proof of the value of machine or equipment mentioned in column (4) of Para 7,
