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State of Tamilnadu - Section

Section 86 in Tamil Nadu Educational Rules

86.

(a)College. - The fees shall be paid either in one sum or in two instalments in each term. If paid in one sum, that sum or if paid in instalments, the first instalment, shall be paid not later than the fifth working day of each term and in the case of payment by instalments, the second instalment shall be paid not later than the 15th of the succeeding month in each term.
(b)Deleted.
Free Education(G. O. Ms. No. 575, Education, dated the 21st April 1964)Fees of New Pupils