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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(9) in Haryana Electricity Reform (Transfer of Undertakings, Assets, Liabilities, Proceedings and Personnel) Scheme Rules, 1998

(9)The transfer of the personnel to Genco and Transco shall be subject to the orders that may be passed by the courts or tribunals; in any of the proceedings pending on the effective date.