Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Rajasthan - Subsection Section 6(b) in The Rajasthan Khadi and Village Industries Board Provident Fund Rules, 1959 (b)All whole-time employees including class IV servants of the Board shall be eligible to join the Fund except those mentioned in Rule 3.
