Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Haryana - Section Section 2 in The Punjab Courts Act, 1918 (2)It extends to [Haryana] [Substituted for the words 'Courts in Punjab' vide Haryana Adoption of laws Order 1968.].
