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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Maharashtra - Subsection

Section 36(2) in The Maharashtra Management of Irrigation Systems by Farmers Rules, 2006

(2)A brief note explaining the following shall be accompanied to the draft budget,-
(a)Remarks from latest Audit Report and its compliance.
(b)Budget proposals and their justifications.