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State of Maharashtra - Section

Section 36 in The Maharashtra Management of Irrigation Systems by Farmers Rules, 2006

36. Budget.

(1)In every financial year, the Managing Committee of a Water Users' Association shall prepare a draft budget in the format specified in the format specified in Annexure-6 in respect of next financial year. The budget shall be placed before the meeting of the General Body to be held by the 15th of March every year.
(2)A brief note explaining the following shall be accompanied to the draft budget,-
(a)Remarks from latest Audit Report and its compliance.
(b)Budget proposals and their justifications.
(3)The draft budget with explanatory note as required under sub-rule (2) shall be made available in the office of the Water Users' Association at least one week before the day fixed for General Body meeting.
(4)The draft budget shall be approved by the General Body with necessary changes, if any.