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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(3) in Rajasthan Home Guards Rules, 1962

(3)Subject to the supervision and control of the Commandant-General, each Commandant, any officer of the Home Guards authorised by the Commandant in this behalf may exercise the powers conferred by Section 4 on the Commandant in such circumstances as the Commandant may specify.