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[Cites 0, Cited by 0] [Section 63(6)] [Section 63] [Entire Act]

State of Madhya Pradesh - Subsection

Section 63(6)(a) in The M.P. Nagarpalika Nirvachan Niyam, 1994

(a)record on the counterfoil of the E.D. ballot paper the serial number of voter as entered in the marked copy of the voters' list for that polling station;