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[Cites 0, Cited by 0] [Section 9D(13)] [Section 9D] [Entire Act]

State of Tamilnadu - Subsection

Section 9D(13)(c) in Tamil Nadu Town and Country Planning Act, 1971

(c)in sub-section (2), for the expression "the regional plan, the master plan or the new town development plan", the expression "the master plan, the new town development plan or the detailed development plan" shall be substituted;