Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Haryana - Subsection

Section 15(7) in The Punjab Borstal Rules

(7)The Superintendent should not allow any visit from any person whom he thinks likely to exercise an undesirable influence upon the inmate.