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[Cites 0, Cited by 0] [Section 160] [Entire Act]

State of Uttar Pradesh - Subsection

Section 160(13) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(13)Form of certificate and its counterpart in Z. A. Forms No. 58 and 58-A.