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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(3)(b) in The Petroleum and Natural Gas Regulatory Board (Determining Capacity of Petroleum, Petroleum Products and Natural Gas Pipeline) Regulations, 2010

(b)Variable parameters - (i) Operating temperature - This is the actual temperature that a pipe is exposed to throughout the year. This temperature will be considered, for the purpose of determining capacity, as per the table below: