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[Cites 0, Cited by 0] [Section 63(5)] [Section 63] [Entire Act]

Union of India - Subsection

Section 63(5)(g) in The Indian Nursing Council Regulations

(g)To report on the extent to which the recommendations of the Council have been carried out in the case of each examination and institution inspected by him/her and also to what extent the resolutions of the Council on nursing education have been given effect to in the education of the students.