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[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

State of Rajasthan - Subsection

Section 80(2)(h) in Rajasthan Transparency in Public Procurement Rules, 2013

(h)disclose any previous transgressions with any entity in India or any other country during the last three years or any debarment by any other procuring entity.