Himachal Pradesh High Court
Ms. Reeta vs . Hindustan Petroleum Corporation Ltd. on 10 October, 2022
Bench: Sabina, Sushil Kukreja
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Ms. Reeta vs. Hindustan Petroleum Corporation Ltd.
CWP No.542 of 2021 10.10.2022 Present: Mr. Anshul Attri, Advocate, for the petitioner.
Mr. Dinesh Barowalia, Advocate on behalf of Mr. Nitin Thakur, Advocate, for the respondent.
Learned counsel for the respondent seeks time to file reply.
List again on 30.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 10/10/2022 20:02:12 :::CIS