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State of Jammu-Kashmir - Section

Section 26 in Jammu and Kashmir State Electricity Regulatory Commission (Mini Grid Renewable Energy Generation and Supply) Regulations, 2016

26. Formation of Technical Committee.

- 26.1 The Technical Committee will facilitate the implementation of the Mini-Grid Projects in the State of Jammu & Kashmir.
26.2The Committee will be constituted at the State level and will be headed by a member of the Commission with the representatives of the State Nodal Agency, the Distribution Licensee, not below the rank of the Chief Engineer. The representative of Mini Grid Operators shall be invited in the meeting.
26.3The Committee meeting shall be held as and when required.
26.4The Committee will supervise the overall progress of the activities for effective implementation of these Regulations.