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[Cites 0, Cited by 0] [Section 138] [Entire Act]

State of Mizoram - Subsection

Section 138(2) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(2)If the number of such candidates is equal to the number of seats to be filled, the Returning Officer shall declare all such candidates to be duly elected to fill those seats.