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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Rajasthan - Subsection

Section 58(2) in Rajasthan Transparency in Public Procurement Rules, 2013

(2)If only Single Part bids have been invited, then the information specified in clause (b), (c), (d), (e), (f), (g) and sub-clause (v) of clause (h) of sub-rule (1) of rule 57 shall also be included in the table.