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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Tamilnadu - Subsection

Section 39(16) in Tamil Nadu Combined Development and Building Rules, 2019

(16)In residential or predominantly residential developments, provision for at least one, bath room and water closet shall be provided for the use of servants or drivers for each block exceeding 25 Dwelling units.