Madhya Pradesh High Court
Acharya Vidya Sagar Institute Of ... vs Shri Virendra Jain on 23 November, 2021
Author: Vishal Mishra
Bench: Vishal Mishra
1 MP-2707-2021 The High Court Of Madhya Pradesh MP No. 2707 of 2021 (ACHARYA VIDYA SAGAR INSTITUTE OF MANAGEMENT THROUGH ITS CHAIRMAN (NEW) (RAJESH KUMAR JAIN) Vs SHRI VIRENDRA JAIN) 3 Jabalpur, Dated : 23-11-2021 Shri Bhavil Pandey, counsel for the petitioner. As prayed, list the matter in the next week.
(VISHAL MISHRA) JUDGE taj Signature Not Verified SAN Digitally signed by TAJAMMUL HUSSAIN KHAN Date: 2021.11.26 12:29:30 IST