Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Rajasthan - Subsection Section 16(1) in Rajasthan Special Economic Zones Act, 2015 (1)The Secretary in charge of the Industries Department, Government of Rajasthan shall be the ex-officio nominee of the State in the Board of Approval.
